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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(a) in The Tamil Nadu Co-Operative Societies Act, 1983

(a)in the case of a registered society of the same class or category, of such other society, the President of the first mentioned society, and