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State of Uttar Pradesh - Section

Section 8 in U.P. Zila Panchayat Monitoring Cell Gazetted Officers' Service Rules, 2004

8. Academic qualification.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications-
(1) Engineer ... Bachelor's degree in Civil Engineering from a Universityestablished by law in India or a qualification recognised by theGovernment as equivalent thereto.
(2) Kanja Adhikari ... Bachelor's degree from a University established by law inIndia or a qualification recognised by the Government asequivalent thereto.
(3) Medical Officer ... Bachelor's degree in Allopathic and Ayurvedic or Homeopathicmedicine from a University established by law in India or aqualification recognised by the Government as equivalent thereto.