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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(3) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(3)Any permission granted under sub-section (2) with or without conditions shall be in such manner as may be prescribed.