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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(3)If any question arises as to whether any transactions is of the nature referred to in sub-rule (1) or sub-rule (2), the decision of the concerned panchayat therein shall be final.