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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)presented to the appellate Officer referred to in sub-rule (1) within a period of three days from the date of announcement of the decision or sent to that officer by registered post so as to reach him within that period.