Bombay High Court
Prof. Dr. Vijay Damodar Ranade vs The Chairman, Grievances Committee And ... on 29 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4945 OF 2016
Dr. (mrs.) Kalpana Sudhir Wandrekar ....Petitioner
V/S
Principal Nowrojee Wadia College And Ors. ....Respondent
WITH WRIT PETITION NO. 7690 OF 2016 Maharashtra Education Society Through ....Petitioner Secretary And Anr V/S The State Of Maharashtra Through Secretary ....Respondent And Ors WITH WRIT PETITION NO. 7728 OF 2016 Maharashtra Education Society Through ....Petitioner Secretary And Anr V/S The State Of Maharashtra Through Secretary ....Respondent And Ors WITH WRIT PETITION NO. 7753 OF 2016 Maharashtra Education Society Through ....Petitioner Secretary And Anr V/S The State Of Maharashtra Through Secretary ....Respondent And Ors Page 1/4 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:49:13 ::: WITH WRIT PETITION NO. 7689 OF 2016 Maharashtra Education Society Through ....Petitioner Secretary And Anr V/S The State Of Maharashtra Through Secretary ....Respondent And Ors WITH WRIT PETITION NO. 8918 OF 2016 Prof. Mrs. Kishori Shrikrishna Kulkarni ....Petitioner V/S The Chairman, Grievances Committee And Ors ....Respondent WITH WRIT PETITION NO. 8922 OF 2016 Prof. Dr. Sheela Arun Patwardhan ....Petitioner V/S The Chairman, Grievances Committee And Ors ....Respondent WITH WRIT PETITION NO. 8923 OF 2016 Prof. Dr. Vijay Damodar Ranade ....Petitioner V/S The Chairman, Grievances Committee And Ors ....Respondent WITH WRIT PETITION NO. 7691 OF 2016 Maharashtra Education Society Through ....Petitioner Secretary And Anr Page 2/4 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:49:13 ::: V/S The State Of Maharashtra Through Secretary ....Respondent And Ors WITH WRIT PETITION NO. 5670 OF 2015 Dr. (mrs) Vasantha Sivaramakrishnan ....Petitioner V/S Principal Nowrosjee Wadia College And Ors. ....Respondent WITH WRIT PETITION NO. 8278 OF 2016 Dr. Prathibha Arun Padhye ....Petitioner V/S Principal Nowrojee Wadia College And Ors. ....Respondent WITH WRIT PETITION NO. 8279 OF 2016 Dr. (mrs.) Varsha Arun Joshi ....Petitioner V/S Principal Nowrojee Wadia College And Ors. ....Respondent WITH WRIT PETITION NO. 5671 OF 2015 Prof. Gururaj C. Kulkarni ....Petitioner V/S Principal Nowrosjee Wadia College And Ors. ....Respondent WITH WRIT PETITION NO. 5238 OF 2016 Page 3/4 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:49:13 ::: Prof. Mrs. Shobha Nandkumar Bavadekar ....Petitioner V/S The Chairman, Grievances Committee And Ors ....Respondent WITH WRIT PETITION NO. 13510 OF 2016 Prof. Bhanudas Dhondiram Shitre ....Petitioner V/S The Chairman, Grievances Cell And Ors. ....Respondent Mr Rupesh Ramchandra Lanjekar, Advocate For Petitioners in WP/4945/16, 5670/15, 5671/16, 8278/16, 8279/16; Mr P K Hushing, Advocate for Petnr in WP/5238/15 to WP/8923/16.
Mr S B Kalel, AGP for Respdt - State in this Group; Mr Rajendra Anbhule, Advocate for Respdt No. 2 and 3 in this group CORAM : B.R. GAVAI & M. S. KARNIK, JJ DATE : 29th October, 2018 P.C. :
Stand over to 10/12/2018.
Interim order, if any, to continue till then.
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