Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] Union of India - Subsection Section 32(1)(b) in Occupational Safety, Health and Working Conditions Code, 2020 (b)where such worker is superannuated or dies while in service, before the expiry of two months from the date of such superannuation or death;