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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(t) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(t)"Salary" means the aggregate of the emoluments of an employee including Dearness Allowance or any other allowance or relief for the time being payable to him but does not include compensatory allowance;