Delhi High Court - Orders
M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 24 September, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4626/2019
M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY
GROUP CAPTAIN UPDESH SHARMA.....Petitioner
Through: Mr. Rishabh Chandra, Adv.
versus
UNION OF INDIA, & ORS. .....Respondent
Through: Mr. Kirtiman Singh, CGSC
with Mr.Wazie Ali Noor, Mr.
Malik Khurana, Mr. Rajeev,
Mr.V.P. Singh,Advs.
Mr. Anurag Ojha, SSC with
Mr. Shubham Kumar, Adv. for
R-2,3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 24.09.2024 A request for accommodation is made on behalf of learned counsel for the writ petitioner.
Consequently, this matter shall stand adjourned to be called again on 28.11.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
SEPTEMBER 24, 2024/neha This is a digitally signed order.
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