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Delhi High Court - Orders

M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 24 September, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~20
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 4626/2019
                                  M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY
                                  GROUP CAPTAIN UPDESH SHARMA.....Petitioner
                                                   Through: Mr. Rishabh Chandra, Adv.

                                                                            versus

                                       UNION OF INDIA, & ORS.                                                 .....Respondent
                                                     Through:                                        Mr. Kirtiman Singh, CGSC
                                                                                                     with Mr.Wazie Ali Noor, Mr.
                                                                                                     Malik Khurana, Mr. Rajeev,
                                                                                                     Mr.V.P. Singh,Advs.
                                                                                                     Mr. Anurag Ojha, SSC with
                                                                                                     Mr. Shubham Kumar, Adv. for
                                                                                                     R-2,3.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                    ORDER

% 24.09.2024 A request for accommodation is made on behalf of learned counsel for the writ petitioner.

Consequently, this matter shall stand adjourned to be called again on 28.11.2024.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

SEPTEMBER 24, 2024/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2024 at 22:39:04