Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(p) in The U.P. Water Management And Regulatory Commission Act, 2008 (p)to determine and fix the rate of cess to be charged from owner of lands benefited by flood protection and drainage works implemented under new projects;
