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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tripura - Subsection

Section 90(11) in The Tripura Co-operative Societies Rules, 1976

(11)The Liquidator may, at any time, be removed by the Registrar, and he shall on such removal be bound to hand over all the property and documents relating to the society in liquidation to such person or persons as the Registrar may direct.