Section 1(1) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015
(1)These regulations may be called the Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015.The regulation aims to provide standards for the eligibility, governance, organization and operational conduct of the Trustee Bank and requiring it to establish internal system that delivers compliance with standards for internal organization and operational conduct, for protecting the interest of the subscribers.
