Himachal Pradesh High Court
State Of H.P. & Ors. vs . K.L. Verma & Anr. on 31 March, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & Ors. vs. K.L. Verma & Anr.
.
LPA No. 68 of 2012.
31.03.2022 Present: Mr. Ashwani Sharma, Additional Advocate General for the appellants.
Mr. Bhupender Singh Ahuja, Advocate, for respondent No.2.
Learned counsel for respondent No.2 has submitted that respondent No.1 has since died.
Learned Additional Advocate General requests for an adjournment to enable him to implead the legal representative of deceased respondent No.1.
List after six weeks.
(Sabina) Judge (Satyen Vaidya) Judge.
31st March, 2022.
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