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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(3) in THE KERALA CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2021

(3)The Recruitment Committee for undertaking the selection process of the ChiefExecutive or the Managing Director of the Regional Co-operative Milk Producers' Union shallconsist of not more than four members. The Secretary to Government in charge of DairyDevelopment Department shall be the Chairman of the Committee and the Chairman ofRegional Co-operative Milk Producers’ Union shall be the Convenor of the Committee. Theother members shall be the Managing Director of the apex society and an expert from dairyIndustry, nominated by the Government.”.