Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231] [Entire Act] State of Haryana - Subsection Section 231(6) in Haryana Municipal Corporation Act, 1994 (6)The lay-out plan referred to earlier in this section shall, if so required by the Corporation, be prepared by a licensed town planner.
