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[Cites 0, Cited by 0] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(11) in The Delhi Co-operative Societies Rules, 2007

(11)Any order passed by the liquidator under sub-rule (5) shall be submitted by him to the Registrar for his approval. The Registrar may confirm or modify such order or refer it back to the liquidator for further enquiry or action.