Delhi High Court - Orders
Darshan Lal & Ors vs Government Of Nct Of Delhi & Ors on 9 April, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:12.04.2021
21:50:58
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1111/2021 & CM APPL. 3089/2021
DARSHAN LAL & ORS. ..... Petitioner
Through: Mr. Sanjeev Sahay, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, APMC with Mrs. Tania
Ahlawat, Mr. N. K. Singh & Ms.
Palak Rohemetra, Advocates (M-
9810134741)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 09.04.2021
1. This hearing has been done through video conferencing.
2. Further time is sought by Mrs. Ahlawat, ld. Counsel, to file the counter affidavit, which is opposed by ld. Counsel for the Petitioners.
3. Let the counter affidavit be filed on or before 25th April, 2021. If the counter affidavit is not filed by then, the right to file the same shall automatically stand closed. Rejoinder thereto, if any, be filed before the next date.
4. List on 12th May, 2021, along with the similar matters.
PRATHIBA M. SINGH, J.
APRIL 9, 2021/dk/T