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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(a) in Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018

(a)District Level Review and Monitoring Committee. - The committee constituted as per Bihar Municipality Solid Waste Management Byelaws, 2018under the Chairmanship of District Magistrates will review and advise the local body on successful implementation of the provisions of these bye-laws.