Calcutta High Court
Dr. Partha Sarathi Nandi vs Sri Bhaskar Bhattacharya & Anr on 2 January, 2026
Author: Amrita Sinha
Bench: Amrita Sinha
OD-1 ORDER SHEET
CC No.101 of 2025
Arising out of
WPO No.151 of 2024
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction [Contempt]
ORIGINAL SIDE
DR. PARTHA SARATHI NANDI
VERSUS
SRI BHASKAR BHATTACHARYA & ANR.
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date: 2nd January, 2026.
Appearance:
Mr. Ranajit Chatterjee, Adv.
....for the Petitioner.
Mr. Biswajit Mukherjee, Adv.
...for the KMC.
1.The payment status for a sum of Rs.1,41,049/- paid to the petitioner in the month of December, 2025 handed over in Court by the learned advocate representing the contemnors is taken on record.
2. Let the break-up of the payment be made known to the petitioner at the earliest.
3. Relist the contempt application on 19th January, 2026.
(AMRITA SINHA, J.) nm