Section 21(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)Where only one of the officers of the Principles of affiliated colleges is held by a woman, such woman shall be nominated as one of the four Principals, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 21(1)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003