Andhra Pradesh High Court - Amravati
Goda Sreenivasa Balaram, vs The State Of Andhra Pradesh, on 29 July, 2022
Author: Kongara Vijaya Lakshmi
Bench: Kongara Vijaya Lakshmi
(SNOW CAUSE NOTICE BEFORE ADAMISAION}
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
(SPECIAL ORIGINAL JURISDICTION)
FRIDAY, THE TWENTY NINTH DAY OF JULY, TWO THOUSAND AND TWENT
-PRESENT:
THE HONOURABLE SMT JUSTICE KONGARA VIJAYA LAKSHMI
WRIT PETITION No. 23327 of 2022
og
Between:
1. Goda Sresnivasa Balaram, S/o.G.V.Ramana Murthy, aged 60 year & resent
working as Junior Lecturer in Matherma tics, Or B.R. Ambedkar
{Boys}, Duppalavalasa, Srikakulam District.
2. ¥. E. Sucharitha, W/o. T. Sampath Vilay Kumar, aged 60 years, Presently
oS
wet ring as Junior Lecturer in Ecanomics, Dr.8.R.Am bedkar Gurukuam (Gis),
Bed
skonda, Anantapy ar If istrict.
dr ; Kurma Rao, $ fo, Appanna, aged 60 years, Presently working as Junicr
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ip Econom cs, Or BR. Ambedkar Gurukularn iSoys}, Sabb avaram,
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4, Patti Cal ila ja "Rani, Wio. SY, LA.kumar, aged 60 years, Presently working as
Craft ns eacher, Or.B.&. Ambedkar Gurukularm (Giris}, Nellimarla, Vizia: sagarar
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woo PELIDINIELS
AND
The State of Andhra Pradesh, Rep. by its Principle Sect:
Department, Secretariat Bulldings, Velaganud! Vill
District,
2. The Andhra Pradesh Soctal Welfare Residential Educational Institutions Society,
Rep. by its Secretary, Moksha Sai Flaza, Beside Righway Towers, Tadenpalll,
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see
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Guntur District,
The District Coardinator, The Andhra Pradesh Sacial i Welfare Residential
Educational institutions Society, orikakulam Mistrict, Srika akulam.
4. The (Hstrict Coordinator, The Anchra Pradesh Social Wella! e Residential
Educational institutions Society, Vigianagaram Oistrict, Vilar sagat ram,
. THe District Coordinator, The Andhra Pradesh Sc "a Welfare Residential
Educational institutions Saciety, Anakanalli District, Anakapalll.
& The District Coordinator, The Andhra Pradesh Social Welfare Residentia
Educational instit WUGNS Suciety, Afantapuram District, Anas ntapur am.
?. The Br 8 R Ambedkar Gurukulam Boys, Duppal avalasa Village, Etcheria Mandal,
Srikakulam District, Rep. by Hts Principal
&. The Or.8.8. Ambedkar Surukulam, (Ging) Uravakonda Vilage and Mancal,
Anantapuram District, Rep. by ifs Principal
3, The Dr. B.R. Ambedkar Gurukut tam, (Boys) Sabbavaram Village and Mandal,
Anakapalll District. Rep. by its Principal
10. The Dr. 8.8. Ambedkar Gurukulam, (Girls), Nellimarla Village and Manelal,
Vizianagaram Districh. Rep. by its Principal,
tent
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= a
oa Respondents
WHEREAS the Petitioners abave named thraugh their Advacate
Sr? Macihava RAo Nalluri, presented this Petition wneee Ate 226 of the Constitution
of india praying that in the circumstaness stated in the affidavit Hed ¢ therewith, the
Nigh Court may be oleased to ISSUE 2 a writ ¢ order or oF ders more particularly ane in the
nature of Writ of Mandamus declaring the action of the Respondent No. in tryirag kc
retire. [he petitioners from the posts held by them par Ucularty nN
Respondent Nos.? to 10, respectively, fs contrary to GOLA No
Srey
28.77.1891, being legal, arbitrary and wolation of Article t4, 27 and £3
Comstifufion of india and consequently direct the Resp ondents to con
petitioners in their respective posts held by them im the Respandent Nos?
schoais LI they attains the age of 62 years,
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1. The Principal Secretary, Social Welfare Department, State of Andhra Pradesh, secretariat Buildings, Velagapudi Villase, Tullur Mandal, Guntur District,
2.) he Secretary, ¢ Andhra Pradesh Social Welfare Residential Educational Institutions Society, Moksha Sai Plaza, Seside Nighway Towers, Tadepall, furtur District. wh w DNstrict Coordinator, The Andhra Pradesh Social Welfare Residential al Educational nstitubtians Sochety, arikakulam District, Srikakulam. 8 8 District Coordinater, The Andhra Praciesh Social Watfare Residential Educatianat Sed Ins v instifutl Ons 2081 'ety, Mizianagaram District, Viianagararn,.
3. The Dist The A arene Pradesh see Welfare Residential Educational insti tutions Society, 'Ana kapalli D District, Anakapall:
alenne ve Coordinator, The And ya Praciesh Soci al Welfare Resicential Educational ins tutions Saciety, Anantaguram District, Ananta apuram. eb 8 R Ambedkar Gurukulam Boys, Quppalavatasa Villages, Etcherla Mandai, ikakalam District, Rep. by its Frincinal . Or. BR. Ambedkar Gu rukulam, (GIs) 3} Uravakonda Village and Mandal, Anantaporamn District, Rep. by tts Princ pal
9. The Principaal, Dr. BR, Ambecikar Gurukutam, iBoys) Sabbavaram Village and Mandal, Anakapall) District.
YO. The Principal, Or.8.R. Ambedkar Gurukulam, (Giris}, Nellimaria Village and Mandal, Vizianagaram UNstrict. {Addresses Nos. i fo 10 by RPAR along with a copy of Petition & Affidavit}
11.Two CCs to the GP. for Services-H, High Court of A.P., at Amaravaii(O0T} ¥2.0ne CC to Sri Madhava Rao Nalluri, Advocate(QPUC}
13.Qne CC to Sri, Simhadiri, Standing Counsel{OPLC) i4,One CC to Sr M. Jagannadham, Standing Counsel {QPUC 3
75.One8 spare capy.
ied HIGH COURT KYL OY. 29-07-2022, NOTICE SEFORE ADMISSION W.P.No. 23327 of 2022