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State of Bihar - Section

Section 21 in Bihar Engineering Service Rules, 1939

21. Scale of pay.

(a)The pay of members of the Service shall be on the replacement scale, of £ 510-1155-
Rs. 510-25-610-30-670-E.B.-30-910-E.B.-35-1155Executive Engineers- * Rs. 890-35-1100-45-1,190-E.B.-45-1415Superintending Engineers and Deputy Chief Engineers- † Rs. 1,340-65-1730-70-1870.Chief Engineer- †† Rs. 2050-100-2450.Additional Chief Engineer- ** Rs. 2000-100-2300£ Substituted for Rs. 325-985* Substituted for Rs. 730-1250.† Substituted for Rs. 1200-1700.†† Substituted for Rs. 1850-2250** Substituted for Rs. 325-985 All vide Replacement Scales.Note. - Officers of the Indian Service of Engineers holding posts in the service will draw pay at the rates sanctioned for the Indian Service of Engineers in the Superior Service Rules, 1924, as amended from time to time by the Secretary of State.
(b)Pay in the senior scale shall only be drawn by a person who holds a superior post either substantively or as an officiating measure; a holder of an inferior post shall draw pay in the Junior scale.