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State of Assam - Section

Section 23 in The Assam Animal Husbandry, Veterinary and Dairying Service Rules, 1988

23. Gradation list.

- There shall be prepared and published every three years a gradation list consisting of name of all the members of the service cadre-wise in order of seniority and such other particulars as date of birth, date of appointment etc. The additions and alterations in the gradation list that may occur from time to time shall be published once in every year.