Section 3(ii) in The U.P. Regularisation of Ad Hoc Appointments (on Posts Belonging to Co-operative Societies Centralised Services) Rules, 1985
(ii)"Board" means the Uttar Pradesh Co-operative institutional Service Board constituted under Government Notification No. 366-C/XII-3-36-71, dated March 4, 1972, as amended from time to time;
