Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Goa - Subsection Section 4(2)(b) in The Goa, Daman and Diu Barge Tax Act, 1973 (b)subject to the provisions contained in the Note to the Schedule to this Act, for one or more quarters.