Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Karnataka - Subsection Section 21(1)(c) in The Karnataka Private Medical Establishments Act, 2007 (c)Make such enquiry and take on the spot or otherwise the statement of any person as he deems necessary: