Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120(3)] [Section 120] [Entire Act] State of Uttar Pradesh - Subsection Section 120(3)(b) in The U.P. Municipalities Act, 1916 (b)the re-payment of, and the payment of interest on, any loan incurred under the provision of the Local Authorities Loans Act, 1914;