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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(14) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(14)"builder" means an applicant, land owner, contractor, holder of power of attorney of the land owner, the partnership, trust or company which has any responsibility in construction of a building for commercial purposes.Note - The Bhubaneswar Development Authority will be the builder for its own construction.