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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(c) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

(c)the general methods of recruitment to a service or post, that is, whether recruitment should be made by (i) examination or (ii) selection or (iii) promotion or (iv) transfer or by combination of two or more of these methods and, in the latter case, the proportion in which recruitment to a particular service should be made by each method and the relative seniority in service of candidates recruited by different methods;