Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(iv) in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002 (iv)"Captive Power Plant (CPP)" shall mean the power plant set up/proposed to be set up by a person or a group of persons for their use.
