Himachal Pradesh High Court
Ashwanit @ Neeta (Deceased) Through Lrs vs . on 5 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ashwanit @ Neeta (deceased) through LRs vs. Ranjeet Singh .
RSA No.527 of 2019 05.03.2022 Present: Mr.Surinder Saklani, Advocate, for appellant No.2.
Appellant No.1 is stated to have expired.
Mr.Atharv Sharma, Advocate, vice Ms.Aanandita Sharma, Advocate, for the respondent.
CMP(M) No.738 of 2021 As prayed, learned counsel for appellant No.2 is permitted to file legal heir certificate of deceased appellant No.1 within three weeks.
List for consideration after three weeks.
(Vivek Singh Thakur) Judge March 5, 2022 (Purohit) ::: Downloaded on - 07/03/2022 20:11:47 :::CIS