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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(viii) in National Security (Rajasthan Condition of Detention) Order, 1980

(viii)wilfully damages any property belonging to Government or tampers with any locks, lamps or lights in the Jail, or