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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Haryana - Subsection

Section 245(1)(a) in The Haryana Municipal Act, 1973

(a)enter on, inspect and survey, or cause to be entered on, inspected and surveyed, any immovable property occupied by any committee or joint committee, or any work in progress under its direction ;