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State of Uttar Pradesh - Section

Section 13 in The U.P. Higher Education (Group A) Service Rules, 1985

13. Physical Fitness. -

No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to pass an examination by a Medical Board :Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.