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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(2) in The Assam Registration of Births and Deaths Rules, 1999

(2)Any such offence may be compounded on payment of such sum not exceeding rupees fifty only for offences under sub-sections (1), (2) and (3) and rupees ten only for offences under sub-section (4) of Section 23, as the said officer may think fit.