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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar Payment of Wages (Procedure) Rules, 1965

(1)The authorisation to act on behalf of an employed persons, under sub-section (2) of Section 15, shall be given by a certificate in Form D, and shall form a part of the record of the case.