Section 3 in Tamil Nadu Indebted Agriculturists and Indebted Person (Special Provisions) Act, 1976
3. Interest not to accrue during certain period in respect of certain debts.
- In respect of a debt due on the 22nd day of July, 1975 from an agriculturist or an indebted person, no interest shall accrue during the period commencing on the 22nd day of July, 1975 and ending with the 15th day of January, 1976, but interest shall accrue in respect of any debt obtained by an agriculturist or an indebted person after the 22nd day of July, 1975.
