Madhya Pradesh High Court
Mahant Madhusudan Das vs Murti Satyanarayan Bhagwan & Ors. on 14 February, 2020
Author: Vivek Rusia
Bench: Vivek Rusia
THE HIGH COURT OF MADHYA PRADESH SA No.286/2003 Indore, Dated: 14/02/2020 Parties through their counsel. Learned counsel for the parties pray for adjournment as arguing counsel from both the sides are not available today.
Prayer is allowed.
As the last indulgence, the case is adjourned. List after 8 weeks.
(Vivek Rusia) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2020.02.14 17:17:17 +05'30'