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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 70(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)Every Excise Officer shall be bound to give immediate information to his immediate superior of all breaches of any of the provisions of this Regulation, which may come to his knowledge under sub-section (1) or otherwise.