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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5)(a) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)Education. - The Home shall provide education to all children according to the age and ability, either both inside the Home or outside, as per the requirement.