Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] Union of India - Subsection Section 273(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)All applications submitted to the Chief of the Naval Staff under these regulations must be accompanied by the sailor's Service Documents.
