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Bombay High Court

Nsdl E-Governance Infrastructure Ltd vs Alankit Ltd on 3 March, 2021

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 7627 OF 2020

      Nsdl E-governance Infrastructure Ltd.                 ....PETITIONER
                   V/S
      Alankit Ltd.                                        ....RESPONDENT

Venkatesh Dhond, Sr. Counsel a/w Gaurav Mehta, Sonali Aggarwal, Drishti Gudheka i/b M/S. DHRUVE LILADHAR and CO. for Petitioner Nidhi Singh, Radhika Kulkarni, Kinjal Bhtt i/b Vidhii Partners for Respondent CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 3rd March, 2021 P.C. :

S. O. to 09/03/2021 ( H. O. B.).
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