Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 4 in Mappilla Marumakkattayam Act, 1939 4. Duty of the karnavan to keep accounts. - The karnavan shall keep true and correct accounts of the income and expenditure of the tarwad.
