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[Cites 0, Cited by 0] [Section 55D] [Entire Act]

State of Odisha - Subsection

Section 55D(b) in The Orissa Factories Rules, 1950

(b)[ (i) To provide access to rail tracks of overhead travelling cranes suitable passage-ways of at least 5 c. m. (20 inches) width with toe-boards and double hand rails 90 cm. (3 feet) high shall be provided along side, and clear of, the rail tracks of overhead travelling cranes, such that no moving part of the crane can strike persons on the ways and the passageway shall be at a lower level than the crane track, itself safe across ladders shall be provided at suitable intervals to afford access to these passageways, and from passage-ways to the, rail tracks.] [Inserted vide Orissa Gazette Extraordinary No. 1089/29.7.1987-SRO No. 501/87/22.7.1987.]
(ii)[ The Chief Inspector of Factories may, for reasons to be specified in writing, exempt any factory in respect of any overhead travelling crane from the operation of any of provisions of Clause (i) subject to such conditions as he may specify.] [Substituted vide Orissa Gazette Extraordinary No. 1089/29.7.1987-SRO No. 501/87/22.7.1987.]