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[Cites 0, Cited by 0] [Section 60(13)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(13)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)Statements made about the performance or activities of the issuer without necessary explanatory or qualifying statements, which may give an exaggerated picture of such performance or activities.