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State of Goa - Section

Section 1 in The Goa Sewerage System and Sanitation Services Management Rules, 2010

1.

-05/PCE-PWD-EO/10-11/102. - In exercise of the powers conferred by section 12 of the Goa Sewerage System and Sanitation Services Management Act, 2008 (Goa Act 14 of 2009), the Government of Goa hereby makes the following rules, namely:-