Section 1768 in The Merchant Shipping (Registration of Indian Ships) Rules, 1960
1768.
G.S.R. 1549, dated 17th December, 1960. - In exercise of the powers conferred by clauses (c), (d), (e), (f), (g), (h), (i), (j), (k), (l) and (m) of sub-section (2) of section 74 read with section 458 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules namely :-
