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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Protection of Interests in Aircraft Objects Act , 2025

(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters, namely:—
(a)manner to issue directions under section 4;
(b)form and manner under sub-sections (1) and (2) of section 5.