Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137A] [Entire Act] Madras Presidency - Subsection Section 137A(c) in Madras Estates Land Act, 1908 (c)determining the rate of rent to be paid on lands so reclassified.
