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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)In order to ensure the safety, security and physical comfort of the service-provider as well as service-recipient, the clinical establishment shall exercise reasonable care and take all necessary measures including installation of such safety measures and physical amenities as may be specified in schedule IV.